Section 18(2)(iii) in The Shree Somnath Sanskrit University Act, 2005

[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(2)(iii) in The Shree Somnath Sanskrit University Act, 2005

(iii)The Selection Committee shall not select a person for appointment unless at least two out of four persons referred to in sub-clause (c) of clause (ii) are present at the time of the process of selection by the committee.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Gujarat - Subsection

Section 18(2)(iii) in The Shree Somnath Sanskrit University Act, 2005