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[Cites 0, Cited by 0] [Section 163(2)] [Section 163] [Entire Act]

State of Nagaland - Subsection

Section 163(2)(a) in Nagaland Municipal Act, 2001

(a)Relates to a public meeting or to an election to Parliament or the Legislative Assembly of the State or the Municipality or to candidature in respect of such election; or