Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 228(2)] [Section 228] [Entire Act]

Union of India - Subsection

Section 228(2)(b) in The Companies Act, 1956

(b)shall have a right of access at all times to the books and accounts and vouchers of the company maintained at the branch office: