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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(1)(d) in Telangana Electricity Supply Undertakings (Acquisition) Act, 1954

(d)all other amounts and arrears of interest, if any, thereon due from the licensee to the Government except loans and arrears of interest, if any, thereon;