Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

Bengal Presidency - Subsection

Section 2(5)(d) in The Bengal Smuggling Of Arms Act, 1934

(d)has been externed from any part of India outside [West Bengal] [Word 'Bengal' by Indian Independence (Adaptation of Bengal and Punjab Acts) Order, 1948.] for any act connected with the smuggling of arms or ammunition.