Section 31(1)(e) in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006

[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

(e)fees collected by the farmers' organisation for the services rendered in better management of the irrigation system; and

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