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[Section 8]
[Entire Act]
State of Odisha - Subsection
Section 8(1) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969
| Number of employees proposed to be employed onany day during the financial year for which the licence isrequired to be granted or renewed | For Industrial premises in which power drivermachinery is used | For Industrial premises in which power drivenmachinery is not used | |
| (1) | (2) | (3) | |
| Rs. | Rs. | ||
| (a) | Not exceeding 10 | 200 | 150 |
| (b) | Between 11 and 20 | 400 | 300 |
| (c) | Between 21 and 50 | 800 | 600 |
| (d) | Between 51 and 100 | 2,000 | 1,500 |
| (e) | Between 101 to 250 | 3,500 | 3,000 |
| (f) | Exceeding 250 | 6,000 | 5,000 |