Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58] [Entire Act]

Bombay Presidency - Subsection

Section 58(7) in Bombay Primary Education Act, 1947

(7)The said board shall elect its president from amongst its own members and his term of office shall be co-extensive with that of the board. Of the members appointed by the [State] Government, one member selected by the [State] Government and belonging to the Department of Education shall act as Secretary to the board.