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[Cites 0, Cited by 45] [Entire Act]

State of Jammu-Kashmir - Section

Section 4 in Transfer of Property Act, 1977

4. Enactments relating to contracts to be taken as part of Contract Act.

- The chapters and section of this Act which relate to contracts shall be taken as part of the Contract Act, 1977.And section 54, paragraphs 2 and 3, 59, 107 and 123 shall be read as supplemental to the Registration Act, 1977.