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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(3)(iii) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

(iii)The licensee shall abstain from begging or employing or causing persons to beg or using them for the purpose of begging;