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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(1)(b) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(b)both sides of such foot ways, over bridges, caissons, and dock gates as are in general use by dock workers and each side of the entrance at each end of such footway for sufficient distance not exceeding 4.5 m. (5 yds.) :