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Central Information Commission

Ram Niwas Yadav vs State Bank Of India on 31 October, 2018

                                   के   ीय सूचना आयोग
                         Central Information Commission
                               बाबा गंगनाथ माग
, मुिनरका
                          Baba Gangnath Marg, Munirka
                             नई  द
ली, New Delhi - 110067



िशकायत सं या / Complaint No. CIC/SBIND/C/2017/111953




Ram Niwas Yadav                                         ... िशकायतकता
 /Complainant


                                     VERSUS
                                      बनाम


1. CPIO, State Bank of India,                              ... ितवादीगण /Respondents
(RACPC), Faridabad

2. CPIO, State Bank of India,
Regional-V, Okhla, New Delhi.



                                    ORDER

1. A Show Cause Notice was issued to Shri Ramesh Jha, the then AGM and CPIO, State Bank of India, (RACPC), Sector-16, Faridabad, Haryana on 27.07.2018, in compliance of the Commission's order No. CIC/SBIND/C/2017/111953 dated 18.05.2018, wherein the Commission has observed that no reply in response to the RTI application was furnished to the complainant by the respondent. The CPIO was directed to explain as to why action under Section 20(1) of the RTI Act should not be initiated against him.

Page 1 of 3

Hearing on 24.10.2018:

2. The respondent Shri Ramesh Jha, the then AGM and CPIO, State Bank of India, (RACPC), Sector-16, Faridabad, Haryana was present in person.
3. The respondent submitted that at the time of receiving the RTI application he was the CPIO, State Bank of India, (RACPC), Sector-16, Faridabad, Haryana.

As he has retired from service on 31.01.2017, he could not access the bank's records and is unable to ascertain the reason for not furnishing any response to the RTI application. He, therefore, requested the Commission to grant him some more time to access the relevant records and make submissions in the matter.

Interim Decision:

4. The Commission considered the request of the respondent and adjourns the matter to 27.12.2018 at 12.20 pm.
5. Copy of the interim decision be provided free of cost to the parties.

Sudhir Bhargava (सुधीर भाग व) Information Commissioner (सूचना आयु ) दनांक / Date 31.10.2018 Authenticated true copy (अिभ मािणत स यािपत ित) S. S. Rohilla (एस. एस. रोिह ला) Dy. Registrar (उप-पंजीयक) 011-26105682 / [email protected] Page 2 of 3 Addresses of the parties:

1. The Central Public Information Officer (CPIO), State Bank of India, (RACPC), SCO-98, 1st & 2nd Floor, Sector-16, Faridabad, Haryana-121002.
2. The Central Public Information Officer (CPIO), State Bank of India, Region-V, DAO-II, Okhla, New Delhi-110020.
3. Shri Ram Niwas Yadav, Page 3 of 3