Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(1) in Rajasthan Co-operative Societies Act, 2001 (1)The Government may appoint a person to be the Registrar of Co-operative Societies for the State and may appoint other person to assist him.
