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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(3) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(3)The operator shall submit his revised application confirming therein compliance with the directions issued by the competent authority under clause (b) of sub-rule (2) and deviations, if any, with adequate technical justification.