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State of Uttar Pradesh - Section

Section 28 in The U.P. Narcotic Drugs Rules, 1986

28. Transport by licensed cultivator.

- A licensed cultivator of poppy may transport poppy straw, which are the produce of his cultivation, from his place of cultivation to his residence, from higher place to the warehouse within the district for sale to a licensed dealer or to a person holding transport or export pass granted under these rules.