Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 18E in Bengal Public Demands Recovery Act, 1913 18E. Rule 43 to apply to an order made under rule 18C. The provisions of rule 43 shall apply to an order made under rule 18C.
