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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Haryana - Subsection

Section 41(i) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(i)The provisions of rule 14, 15 and chapter 8 shall apply to all such cases with the modification that the word "Government" occurring in said rules shall be substituted by the word "lessor";