Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 8] [Entire Act] Union of India - Subsection Section 8(1) in Indian Companies Act, 1913 (1)the memorandum shall state:-(f)the name of the company;(ii)the province in -which the registered office of the company is to be situate;(iii)the objects of the company;
