Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Greater Bengaluru City Corporation - Section 24(3) in Rai Technology University, Bangalore Act, 2012 (3)The Board of management shall be the executive body of the University. The powers and functions of the Board of Management shall be such as may be specified by the statutes.
