Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 49] [Entire Act] State of Karnataka - Subsection Section 49(g) in Karnataka Land Revenue Act, 1964 (g)if such an order is passed by the [Joint Director of Land Records or Joint Director for Settlement] [Substituted by Act 21 of 2003 w.e.f. 26.5.2003.], to the Director of Survey, Settlement and Land Records;
