Supreme Court - Daily Orders
Principal Commissioner Of Income Tax 3 vs Nirma Credit And Capital Pvt Ptd Through ... on 9 April, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.29 COURT NO.6 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 9437/2018
(Arising out of impugned final judgment and order dated 31-08-2017
in TA No. 409/2017 passed by the High Court of Gujarat at
Ahmedabad)
PRINCIPAL COMMISSIONER OF INCOME TAX 3 Petitioner(s)
VERSUS
NIRMA CREDIT AND CAPITAL PVT. LTD Respondent(s)
(With IA No.44873/2018-CONDONATION OF DELAY IN FILING and IA
No.44874/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 09-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Ms. Pinky Anand, ASG.
Ms. Anita Sahni, Adv.
Mr. Balendu Shekar, Adv.
Mr. Sumit Teterwal, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Tag the matter along with SLP (C) No. 22965 of 2014.
(NIDHI AHUJA) (ANITA RANI AHUJA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2018.04.11 10:55:04 IST Reason: