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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(2)(iii) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(iii)For TAFM 99.75%, then TAFM=99.75% and NATAF= 97.50%.