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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(2)(h) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(h)all other sums including licence fee and lease rent received or collected by the Committee or a member or officer or employee thereof, for or on behalf of the Devasthan Trust.