Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10A] [Entire Act]

State of Maharashtra - Subsection

Section 10A(2) in Nagpur rules Relating to the Election of Councillors

(2)No voting paper shall be issued to any elector after the hour fixed for the closing of the poll except to those electors who are present at the polling station at the time of the closing of the poll. Such voters shall be allowed to record their votes even after the poll closes.