Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Mizoram - Subsection

Section 99(e) in Mizoram Cooperative Societies Act, 2006

(e)any proceedings, for recovery of dues to co-operative by Registrar or any other person authorized by him or an officer co-operative of authorized or notified by state government who is empowered to exercise power for the purpose.