Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Section 7] [Entire Act] State of Haryana - Subsection Section 7(ii) in The Haryana Development and Regulation of Urban Areas Act, 1975 (ii)erect or re-erect any building in any colony in respect of which a licence under Section 3 has not been granted.
