Andhra Pradesh High Court - Amravati
The State Of Andhra Pradesh vs N Saritha on 8 February, 2024
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT! soemay AL ORIGINAL JURISDICTION} BSDAY, THE EIGHTH DAY OF FEBRUARY, "Wo THOUSAND AND TWENTY FOUR 'PRESENT: THE HONOURABLE SRI JUSTICE G.NARENDAR AND THE HONGURABLE SRI JUSTICE NYAPATHY VAY WA NO: 8, 7, 8.9, 10, 14, 42, 13 of 2024, WA.Nos.1150, 1484, 1782, 1153, 1756, 4193, 1494, 1195, 4198, 4209, 1203, 1208, 1208, 1209, 1210, 1214, 1243, 1244, 4228, 1229, 1234, 1232, 1235, 4234, 4250/2022, 4253, 1279, 1280, 1284, & P282 of 2023 WA.No& of 2024 (Writ Appeal uncer Clause 15 of the Letiers Patent is fled against the order made in IA. No.1 of 2022 in WR No 23819 of 2012, dated 31.10.2022, on the fle of the High Cour). Batwean: 4. The State of Andhra Pradesh, Department of Education, AP. Secretarial, Hyderabad Now functioning at Velagapudi, Amaravathi Guntur District, State of Andhra Pradesh 2. The Commissioner of Collegiate Education, Andhra Pradesh, Hyderabad Now functioning at Prasadampadu, Viiayawada, State of Andhra Pradesh. The Regional Joint [Nrector of Collegiate Education, Guntur. ty Appellants SND 4. NUmaran!, D'o N.krishna Rao Aged 33 Years, Geo Lecturer in Mathematics iUn-Aided) Sri, Subbaraya AND Narayana College, Narasaranpet, Gunite District. 2. The Sri. Subbaraya and Narayana Callege, Narasaraopet, Guntur District . Respandants 1A.No.s of 2O24: Petition under Section 187 CPO is fled praying thaf in the circumstances stated in the affidavit filed in suppert of the writ appeal, the High Court may be nleased to suspend the aperation of the order dated 21.10.2023 Review IA.No.02 of 2023 in WLP. No 6.28849 of 2012, pending disposal of WA.No.@ of 2024, an the Me of fhe High Court. WA NO: 7 OF 2024: (Writ Appeal under Clause 15 of the Letiers Patent is fled against the order made in LANo TT of 2023 in WP No 25850 of 2013 dated 81.10.2023, on the He of the High Cour). Between: 1. The Government of Andhra Pradesh, Rep Dy) its Secretary Higher Education CEN Department Secretariat Buildings Saffabad Hyderabad Now function! nga Velagapudi, Amaravaihi Guntur District, State of Ancihra Pradesh. 2. The Commissioner of Colleciate Edueation. Andhra Pradesh, Hyderabad Now as 'ne Fe rg dy irpey Aaryesieerdir) ot e PPef Rieata af thee Pracian functioning at Manuals orl, fsuntir Cust, State of Andhra Pradesk seeds, Narisetly Anthonamma, | Dio NAMA Raj, Aged about 37 years Oco Presently working as Lecturer in Economics Rfo Pathareddypalem Post Chebroiu Manda! GSurtur District. JM College for Wormen, Mor spat Correspondent, enah tsuntuy District Rep by its 2 Respandaent fa. No? of 2024: cHourmsiannes High Court may be 3 Review IA. Not of Petiion under Section stated in the affidavit filed is te pleased to suspend the operation of the order dated ore 2025 in WLP.No.25830 of 2015, pending disposal af oF the High Court. vot z & 2 n s z WANG: 8 OF 2024: 3 Patent is Sse against the arter made in 2042 dated 31 0.2023, an the file of the High COU. QA Appeal under Clause 18 of LA.No.? of 2022 In WLP No. TS4 Rehveen: 1. The State of Andhra Pradesh, Ren, By is Secretary in Government Department of Education, AP. Secratariat, Hyderabad Now functioning at Velaganuci, Amaravathi Guntur Distr ot, State of Andhra Pradesh 2. the Cormunissioner of Co aileglate ieducation, Andhra Pradesh, Hyderabad Now fungtioning af Prasadarpadyu, Viayawada, State of Andhra Pradesh. . Appalania AND J. Sabbavarapu Surf Babu, S/o Suryanaral ria Aged 39 years, Lecturer in Mathematics (Un-aided} MRA) College, Viasnagaram, Vis enagarar District Maharalas, Aided and Aufonomaus Call age (MLR. College), Vizianaugararn, | Vigianagaram Ristrict cf . maspondeants IA.No.? of 3034: Petition uncer Section 151 CPC is fled praying that in the circumstances stated in the affidavit filed In support of the wrt aopeal, the High our may. be pleased fo suspend the operation of the order dated 321020202 Review WUP.No. 19174 of 2042, pending disnosal of WA.No.8 of 2034, an the He of f the High Got Wa NO: 9 OF 3024: Wirt Appeal under Olav Patent is fied against fhe order made in LANo.? of 2022 in WL No 38163 of 2046 dated 34 JTO.S02S3, on the fle of the Magh Between i. The State of Andhra Pradesh, Rep. By Nts Secretary io Government Department of Education, AR. Secrefarial, Hyderabad Now functioning af Velaganudi, Amaravathi Guntur District, Slate of Andhra Pradesh =. The Cormrmesioner of C oilegi viate Education, Andhra Pradesh, Hyderabad Now functioning ai Mangalagiri Guntur District. apoalants AND }, Jakka Suresh se o Venkata Subba Rao Aged about 43 years Lecturer in Commerce unaided Dantulurl Narayana Raiu College DNA college a imavaran West Gadavan Oistrict Andhra Pradesh &. OV. Madhavi, Wo VUIVSS Narasimha Raj Aced about 38 years Lecturar in Commerceunaided Dantuluri Narayana Raju Collage DNR college Bhimavaram West Godavari District Andhra Pradesh. 3S. R Radharand, Wo R Suresh Aged about 51 years Lecturer in Commerce unaided Dantuluri Narayana Raju Callege DN R col eye Bhi RNeVaram We ast Godavari District Andhra Pradash 4. YT Krishna Kuman, Wio M Edukondalu Aged about 31 years Lecturer in Physics unaided Dantulurl Narayana Raiu Collage DNR College Bhimavaram West Godavari District Andhra Fraclesh 5. The Secretary Correspondent, Dantulurl Narayana Raju College DNR College Bhimavaramn Vest Godavari District Andhra Pradesh . Respondents [A.No.2 of 2024: Fetition under Section 157 OFC is fled praying that in the circumstances stated In the affidavit Med in support of the writ appeai, the High Courl may be pieasad fo susperxi the operation of the order dated 37.10. 20228 Review 8 WEP NG 33985 of 2048, pending di 'eposal of WA.No.8 of 2024, on the file of the High Coourk, WA NO: 19 OF 2024: (Writ Appeal under G lause 75 of the Latters Patent is fied against the orier made in LA.No.1 of 2082 in WP No.25824 of 2013 dated 31.10.2083, on the file of the High fourth, Sebween: j. Tiss State of Andhra Pradesh, Rep. By its Secretary to Government Depariant of Education, A.P, Secretariat, Hyderabad Now functioning at Velagapudi, Amaravathi Guntur District, Slate of Andhra Pradash 2. The Gormissioner of Cotlegiata Education, " nara Pradesh, Hyderabad Now functioning af Prasadampadu, Vilayawada, State of Andhra Pradesh . appellanis ede sana ° Vorking as Tena, Guntur aga Jyothi, Dio RK Le turer in Gormimice (Lin . nw JM.J College fort 3 rah, Guatuy District. Respondents iA.No.? af 2024: he a Freurmsiances High Court may be 2028 ie ew i Fettion under Section 184 is Hiad graying stated in the affidavii Hed in support of the writ apne pleased fo suspend the operatian of the order cat 2023 in WLPLNa 25624 of 2078 pany s y the High Court, WANG: TOF 2024: (Writ Appeal under Clause 15 of the Letters Patent is fled against the carder made in LA.No. 1 of 2022 in WP No 16882 of 8012 dated 34.10.2083, on the fle of the High mau). Bahwaan: J. The Government of AP. Rap by fs Principia Seo may igher Education Department, Secretariat, Hyderabad Now f CHOON g at Velagapudi, Amaravathi Guniur Distriet, State af Andhra Pradesh a. The Commissioner and Director of Collagiate Education, state of Andhra Pradesh, Hydara bad 3. The Regional Joint Director of Collegiate Ectucation, Guntur, Guntur District ed at : Se aee SAAT Fa hog oe RE eo ss . ded Lecturer, SSN College, Narasaraapet 1. N. Ramadevi, Aged 40 year . : ach eruvu u Nars aopet, Guntur District, AP. i Re i D.No.3-$2-83, Lenin Nagar, Pedda 2. OF Subbarays and Narayana Gorrespondent, ar ne Respondents lA No? of 2034: Pettiaon under Sect n CRG is feel t praying that in the circumstances stated in the affidavit fled in gurl may be part of ihe writ appeal, the Hig : Oe pleased tu suspend the operation of the order dated 31.10.2088 Review LA.No t of 2022 in WLP No. 18682 of 2048, oa onalg Wsposal of WA.Na. 11 of 2024, on the He of the High Court, WANG: 12 OF 2024: (Writ Appeal under Clause 15 of tha Letters Patent is fi ed: 2 against the orer made in A. Now? of 2082 in WE No 83208 of 20 323, on the He of the High Behyeean: i Government of Andhra Pradesh, Rep by iis P Principal Secretary Higher Education Deparment Secretariat Buildings Salfabad, Hyderabad Now functioning at Velagapudi, Amaravathi Guntur District, State of Andhra Pradesh The Commissioner Director of Collegiate Education, Andhra Pradesh Hyderabad Now furctioryng at Mangalagiri, Guntur, State of Andhra Pradesh The Regional Joint Director of Collegiate Education, Guntur ' ' . Appellants AND aik Jarmuruddin, Sic Sheik Mohaboaob Subhani Aged about 48 years Occ lectus rer in Englls h unaided Sri Susbaraya Narayans College S 5 N College Narassraapet Guntur District. TV Sankara Reddy, So T Narasimha Reddy Aged about 43 years Occ Lecturer in Mathernatics unaided Sr subbaraya Narayana Collage S SN walege pamearaapet Surttur District &. Nare Srhan, Sfo Late N Chowdeswarakac J Aged & about < doe L. ie eon namics unaided Sc Subbaraya Narayana Col lege $ 5 SN College Narasaraonet Guntur District, 4. The Sr. Subbaraya and Narayana College, Naraseraopel, Guniur District. : oo MASPONGanks nN Cn hv IA.No.s of 2024° Petition under Sectlan 187 CPO is fled praying thal in fhe circurnstarioas stated in the affidavit Hed in support "of 'the weit appeal, fhe High Court may be Meased to suspend the operation of the order dated 31.16.2025 Review IA. No.02 of 2023 in W.P.No.23208 of 2043 , Pending diapasa) 6 af WA No.2 of 20284, on the fie of the High Cour. WA NO: 75 OF 20¢4: (Wat Appeal under Clause 15 of the Letters Patent is Sled against the order made in LANo of 2022 in WIP No. 36181 of 2016 dated 31.70.2023, on the file of the High Court, Retween: 3. The Government of Andhra Pradesh, Rap. by its Principal Secretary, Higher iducation Depariment, A.F. Secretariat, Velagapuel, Anvaravathi, Guntur istrict, =. The Gornmissioner anc Director of Collegiate, Government of Andhra Pradesh, Prasadampadu, Vieyawada Presantiy at Mangalagiri, Guntur District The Regional . loint Director, of Collegiate Education, Guntur ooo . Agpeiiants AND or G.Naga Suresh Gupta, S/o GV Chalapathi Ran, Aged about 44 years, Lecturer In Mathematics (un-aided) Sq. Subbayya and Narayana CQlege, Narsaraapet, Guritu District. Respondents iA.No.s of 2024: a g yt fF Ne fi i g >. Ae ay "ex "ee oo wh a oH fe 83 - "Oe Co Sen ne 4 ee AY ed aoe wd ee read ae AE et G = a g oe Ee As Je be Eo omy, Ot HB aa rea "st 1% "a 3 my, TE ah we S83 "% ahha iy Tee tewe 3 Ks . faa] ae ~ po daa ood bead 0) Oe pn. ty we tee 3 i ares Pi peed : ti, mM ts & tS to i A 4 Oa pe ed A, xe &% ind a ; ee Bo gw a 3 i i a ee ge Coes ye EC & wo gh B G te th sem 3 , rs) me Oh ae roa : a * me ye ad Soee 3 af fe we F BP wes By B Ste as . 3 Wim SB mm Mee & py ry A et iat £3 rye OB "a oo LP test *, wen itd Ieee * ee "nek we C3 ed Ge, % ro ued Aeot be tee eo ir. 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Sumar Rais, S/o P. Thomas, Aged 39 years, Occ: Lecturer in Political Sclence TIPS College Guntur Ro D No 8502/88 8" lane Cobaidseta Guntur Q p Guntur District A P. The Correspondent and Secretary, TIPS College, Pattabhiouram, Guntur, Guritur District, ALP. 2. The Principal of TJPS College, Paitabhicuram, Guntur, Guntur District, AP _. Respondents IA.No.2 of 2024: . Petition under Sectlan 151 OFC is fH eC pre aying that in the circurnstances Stated in the affidavit fled in support of th fo owrit appeal, the High Caurt ray be pleased Ia suspend orders dated 22.01. ae gm WE Noie7de of 2079, pending discosal of WA.No. 1151 of S023, on the file of the High Court. WA NO: 1153 OF 2025: Orit Appeal under Clause 15 of the Letters Patent is Hed against the common arder made in WP Nos. 166857, 18658, 16661, 16708 & i6727 of 2019 dated P2 01.2020, on the fle of the High Cour), Between: 1. The State of Andhra Pradesh, Rep. by tis Principal Secretary Higher Education Dapariment Secretariat Buildings, Velaganuci, Amaravathi, Guntur District, AP, 2. Commissioner and Diractar of Coleglate Education, Government of Andhra Fradesh, Frasadampadu, Viayawada. Krishna District, AP, Appellants AND 1. NUSaritha, DfYo N Ruben Aged 43 years C Ooo Lecturer in Ecenamics TIPS Cdllege Guntur, R/o D.No.133298 9" lane Netalinagar S VN Colony ¢ (ouatur fsunmtur District AP. 2. The Carrespandent and Secretary, TIPS Collage, Patiabhiouram, Guniw, Guriur District, AP. 3. The Principal af TIPS College, Pattabhinuram, Guntur, Guntur District, AP. , Respondiens IA.No. 2 of 2024: Petition under Section 157 CPC is fled praying that in the cirournstarices Stated in the affidavii fled in support of the writ anpeal, the High Court may be Meagsed to suspend orders dated 22.07.2680 in WP.No. 18727 of 2048. panding dispasal of WA.No. 1183 of 2023, on the Hie of the High Court. WA NO: 1185 OF 2023: Mii Appeal under Clause 15 of the Letiers Patent is fled against the comrroan order made in WP Nos. 16061 of 2079 datad 22.04.2030, on the file of the High Court Between 1. e State of Andhra races Rep. by te Rr ncipal Secretary Higher Education Department Secretariat B os, Valaganucdy Amaravathi, G Sunfur Distr unt, AP, é. Commissioner and Dinsetor of Coflagiate Education Government of Andhra Pradesh, Prasadampadu, Viayawada. iri isha Distr mth APL . Appelanis i. G Suresh Kumar, Sfo G Panai Guntur Rio D No StO3A , AFP, = The Correspondent and Secretary TIPS Collage, Pattabhinurarn, Guntur, Gurtur Distriof, ALP. The Principal of TIS College, Pattabhipurarn, Guntur, Guntur District, AP. ._ mespandentis F years, ( Geo Lecturer in Camrmeros Padakasant Mandal Guntur District ae to iS.No.2 of 2024: Petition under section JST CRO is fled praying thal | in the circumstances stated in the offidavil fled in suppert of the wr : appeal, the Hic gh Gaurt may be eased fo suspend orders date ag 2S.07 2020 in WP No {8681 of .2019, pending disposal of WA.No. 1155 of 2023, on the file af the High Court. The Appeals coming an far heart "o. WOO Serusingy the in the above Petitions and in the above affidavits Hed in ft the erect ane uocn hearing the arguments of oi KV Raghuveer, fearned GP ugher rouca on for the Petitioner and Sri P Gangaiah Naidu, learned Senior counsel represent no Respondents: WRIT APPEAL NO: 1193 OF 2003 vet Appeal under clause 4 18 of the | ters Patent Act is preferrad against the Order made in WP No 26187 of 2016 dated 38.07 2022 on the file of # 8 High four) he Government of Andhra Pradesh, Rep. by fs "oneal Seoratary, Higher duoation Department, AP. Secretariat, Velaganudi, Arnaravathi Guntur District é. The Commissioner and OXrecfor of Collegiate Education, Governmert of iS 2 wos Andhra Pradash, Prasadampadu, Viisyawada Presently at Mangaiagiri, Guntur District 3. The Regianal Joint Director of Collagiete Education, Guntur, Appellants/Respondanis i. SiG Naga Suresh Gupta, Sie GV Chalapathi Ras, Aged about 44 years. Lecturer in Mathematics fun sider) Sri. Sub bayya and Nai yayana College, Narsaracpetl, Guritur District, RespondentAVrit Petitioner é, Sf, Subbaraya & Narayana College, Narsaracpet, Rep by its Se screfary and Correspondent, Countur . RaspandantWrit Pedtianer IA NO: 2 OF 2023 Petition under Section 154 of CEO is Hed praying that in the chcumetances stated in the affidavit fled In support of the writ appeal, the High Court may be eased to SUSPEND the operation of order of dated 24.07.2022 in WP.No.2818t of 2018, pending disposal pat WA.No. 4193 of 2023, on the file of the High Court The Appeal coming on for hearing, upon perusing the Petition and the affidas fied in support thereat and the © earler order of "the Ye igh court dated G5.12.202 3 8 SU.0T 2024 and upan hearing the arguments of GF for Higher Education far the Appellants, SRUN.BHARAT BABU Advoceie for the Respondent No.l and of SRLGVL.MURTHY Advocate for the Respondent No.2 WRIT APPEAL NO: 1184 OF 2623 QVit Appeal under clause 15 of the Letters Patent Act is preferred against the Grder made in W.PLNo 25525 of 2073 dated 36.07 2022 on the file of the High Court} Bohvesn: 1. The State of Andhra Pradesh, Ren. By its secrelary ta Government Deparitient of Edunation, AP. Secretariat, Hyderabad Now functioning at Ve glagapud), Arnaravathi Guntur District, State of Andhra Pradesh 2 The Cammissioner of Collegiate Education, Andhra Pradesh, Hyderabad Now functioning at Prasadarmpadu, Vilayawada, siate of Andhra Pradesh. Appsiants/Respondents AND ' 1, P dannamrma, D/o Danial Aged 39 years, Occ: Presently Working as Lecturer in History (Un-Aidad) J.M.J Convent Marrisnet, Tenall, Guntur District. Respondent¥Writ Petitioner 2. JM. Gailege for Women, Morrispet, Tenall, Guntur District RespondentWrit Petitioner IANO: 2 OF 2023 Petition under Sestion 167 of CPC is fled praying that in the circumstances slated in the affidavit Aled in support of the writ appeal, the High Court may be pleased to SUSPEND the operation of order of dated 26.07.2022 In WPLNG. 25828 of 2073, panding disposal of WA.No. 1194 of 2023, on the file of the High Court The Appeal coming on for hearing, upan perusing the Petifion and the affidavit fied in support and the earlier order of the high court dated 05.12.2028 & 30.01.2024 and upon hearing the arqumenis of GP for Hik yher Education far the Apoellanis, SREIUGRA NARASIMHA Advocate for the Respondent No.4. WRIT APPEAL NO: 1195 OF 2023 (WE Agpeal under clause 15 of the Letters Patent Act is preferrad against the Order made in W.P_LNo. 23619 of 2012 dated 29,07 .2022 on the file of the High Court} Seiween: ?. The Government of Andara Pracesh, Rep. by Ns Principal Secretary, Higher education Deparimant, AP. Secretariat, Velagagudi, AmeravathiGuniur District. 2, The Gammissioner ard Director of Collegiste Education, Government of Andiva Pradesh, Prasadampadu, Viayawada Presently al Mangalagin, Guntur District 3. The Regional Join Director of Collegiate Education, Guntur. Appetants/Respondents AND 4. N Urnarani, Do N. Krishna Rao Aged 33 Years, Oce Lecturer in Mathernstics (Un-Aided) Sri Se ubbaraya and Narayana College, Narasaraopet, Guntur District RaspandentAArit Petitioner é. Sf. Subbaraya & Narayana College, Narsaracpet, Rep by tts Secretary and Gorrespandent, Guntur Respondant Writ Petitioner IA NG: 2 OF 2625 Petition under Section TS? of CPC : Ned sraying that in the circummstarinas Stated in the affidavit Med in support of the writ appeal, the High Court may be pleased io SUSPEND the operat an of order of dated 26.07 2022 In WP. Noe 3819 of 2012, pending disposal af WA. No. T795 of 2083, on the fle of the High Court The Appeal caming on for hearing, upon perusing the Petition and the a¥fiavit fed in support thersof and the earier order ef the high court dated OAI2. 2093 & a0.OF 2024 and upon hearing the arguments of GP for Higher Education for the Appellants, SONY fcheonte eee Advacate for the Respondent Nad and of GREG L MURTHY Advacate for fhe Reanancant No.2. WRIT APPEAL NO: (198 OF 2028 (Vit Appeal under clauze 15 of the Leffers Patent Act is preferred ane made in WW. PING OS 15S of 2D16 dated 26.07 2028 an the § ei } Sahween: 1. The State of Andhra Pradesh, The Siaie of Andhra Pradesh Rep. Ry its Secretary to Government Deparment of Education, AP. Secretariat, Hyd srabad Now function ig at Vedagapudi, Amaravathi Guntur District alaie-of Andhra Pradesh The Commissioner af Calleglate Edueation, Andhra Pradesh, Hyderabad Now functioning at Mangalagi Guntur Dist ob. Appsllants/Respondants AND 1. Jakka Suresh, Sfo Venkata Subba an, Aged about 45 years, Lecturer jn Gommerce, unaidad Dantuluri Nara ray s ne 1a Raju College DNR coflegs Bhimavaram West Godavari District Andhra Pradesh RespandantWrit Petitianer 30 DY. Madhavi, Wio VJIVSS Narasimha au, Aged a about 3G years, Leoturer in Commierce, unaided Dantuluri Narayana Raju C ole ede, DNR college Shimavararmn, West Godavari Dietrict, An dhra Pradesh. RespondentWrit PatiGaner 3. R Radharani, Wo R Suresh, Aged about §1 years, Lecturer in Cammerce, unaided Dantulur Narayana Raiu Colleges, ONR college, Bhi HMAVATaM, West Godavari District, Andhra Pradesh NS RespondentWrit Patiioner 4. 7 Krishna Kurrarl, Wo M Edukondalu, Aged about 37 years, Lecturer in Physics unaided Daniuluri Narayana Raju College, DNR College Bhimavaram, West Godavad District, Andhra Pradesh RaspondentiWri Petitioner The Se cretary & Correspondent, Dantulun Narayana Raju College, DNR College, Shimavaram, West Godavari [istrict, Andhra Pradesh oF RespondentWrit PFetiiianer lA NO: 2 OF 2623 Petition under Section 151 of CRO is fled praying that in the clrcur nstene es stated in the affidavit fled | in suport of the writ appeal, the High Court may 6 meased to SUSPEND the operation of order of dated' 26.07 2022 In WP No.3 23163 of 2078, pending disposal of WA.No. 1198 of 2625, on the file of the High Court The Appeal coming on for hearing, upon perusing the Petition and the affidavit fled In support thereof and the earlier order of the high court dated 08.12.2086 & 30.04 2024 and upon hearing the arguments of GP for Higher Education for the Appellants, SRUN BHARAT BABU Advocate for the Respondent Nos 1 ta 4 and of: SRUGMULIMURTHY Advocate for the Respandant No.3. WRIT APPEAL NO: 1202 OF 2023 GOARH Agpe sal under clause 15 of fhe Letters Patent Act is preferred against the Creer made in WOP.Nale?3o "~ of 2013 dated 26.07 2022 on the file of the High Court} Setween: wraahe The Ger ernment of Andhra Pradesh, Rep by its Secretary Higher Education GF ff Department, Sec retanat Buldings, Salfabad, Hyderabad, Now functioning at Velagspudi, Anaravath!, Guntur District, State of Andhra Pradesh 2 The Commissioner of Colleglais Education, Andhra Pradesh, Hyderabad Now functioning at Prasadampadu, Vijayawada, State of Andhra Pradesh. Appellanis/Respondenis AND Y Rarmadevi, O/o Y¥ Chennaiah, Aged abaut 47 years, Qcc Presently working as Lecturer in Chemistry, J Md College, Morrispet, Tenall, Guntur Cistrict. . RespondentWrit Petitioner 2. w.M.f Gallege for Women, Morrispet, Tenall, Guntur District Respondant/Writ Petitioner iA NO: 2 OF 2623 under Section 151 of CPO is fe oe ing that in the : circumstance 8 reuren Oe stated in the alfsiave fledd in set 'bpd it of F the writ Ape al, the High Court may be tease 2d t to SUSPEND the operation of odor of dated 20.07 2022 in WP Ne 229303 iO a P35 HEHGIN ing disposal of WALNo.4 202 of 2023, an the fle of the High Court The Appeal caming on for hearing, upan perusing the Petition and the ¢ Hed in support thereot and the earlier order of the fh Hgh court dated O5.42. ' 30.07, 2024 and upon hearing the arguments of GP for Higher Education for the Appellanis, SRLJUGRA NARASIMNA Advorate for the Respondent No.1. WRIT APPEAL NOb 1208 OF 2023 ANTE Appea' under clay ae '8 af fhe Letters Patent Act is preferred against the Order made in WP_No. 18974 of 2012 dated 36.07 2022 on the file of the High Court} Hetween 1. The Sfate of Andhra Pradesh ep. f Gy as Seecrefary fo Government ' Treparimaant af Edu ation, AP. Secret tariat, Hyderabad Now functioning at Velagapudl, Amaravathi Guntur District, State of Andhra Pracesh 2. Tas Oormmmissi oner oof Collegiate Education, Andhra Pradesh, aS Hyderabad Naw functioning at Pras: Andhra Pradesh damp adu. Vijayan wadia, State of oe Appollanta/Reapondents SND 1. Sabbavarapu Suri Babu, Sfo Su iyanarana, Agad 38 years, Lecturer in Mathematics (Un-aided} M.B.(A) College, Vieianagaram, Visiane sdaram Custr RespondentWrit Petitioner 2. Maharaja's Aided & Aufonornous College MLR. College, Visian Wageramn, Vizianagaram Districl RaespondentAyrit Petitiensr iA NO: 2 OF F025 Patifion under Section 157 of CPC is fled praying that in the circumstances stated in the affidavit fled In support of the wrif appeal, the High Cou md may be neased fo SUSPEND the operation of arder of dated 3S.07 2009 BWP No Te 1e4 of 2012, pending disposal of WWA.No. 1803 of 2025, on the He of fhe. ' "gh Court The Arosa Pcoming on far hearing, upon perusing the Pstiion and the affidavit ae gw} support thereat and the sarler order af the hi igh court dated O5.12.2083 & LOV2024 and upan hearing the @ arguments of GP for Higher Educatian for the Appel lanis, SRILA BHARAT BABU 'Advooa aie for tha Respandent No.4 WRIT APPEAL NO: 1204 OF 2623 Vii Appeal u under dause 15 of the Latters patent Act is preferred against the Order made in WP No 27525 af 8017S dated 2A OF ne He of fhe High Court) Belwean, 3. The Government of Andhra Pradesh, Rep by Hs Secretary Higher Education CE Hf Depariment, Secrefariat Buildings, Saiabad, Hyderabad, Now functioning af Velagapudi, Anaravathi, Guntur District, State of Andhra Pradesh 2. The Cornmissioner of Collegiate Education, Andhra Pradesh, ' Hyderabad Now functioning at Prasacampadu, Vijayawada, State of Andhra Pradesh. Appsiants/'Respondents AND 1, Dasari Viiaya Lakshmi, Dio Prakasamu, Coc Presently working as Lecturer in Telugu, d MJ College, Morrisnet, Tenall, Guntur District. RaespondentWrit Petitioner 2. J.M.J College for Women, Morrispet, Tenall, Guntur District RespondentWrit Petitioner i& NG: 2 OF 2023 Patitian under Section 154 of OFC is filed praying that in the circumstances Stated in the affidavit fled in support of the writ appeal, the High Court may be pleased to SUSPEND the operation of order of dated 26.07 2022 in WP No 27328 of 2013, pending disposal of WA .No.1204 of 2023, on the fie of the High Court The Appeal coming on for hearing, uwoon perusing the Petition and the affidavit Hed in sugpart thereof and the order of the High Court order dated' 36.01.2024 made herein and upon hearing the arguments of GP for Higher Education for the Appellants, BRL LUGRA NARASIMHA Advocate for the Respondent No.1. WRIT APPEAL NO: 1208 OF 2025 (Writ Appeal under clause 15 of the Letters Patent Act is preferred against the Order made in WUP No 25634 of 2013 dated 26.07 2022 on the file of the High Court) Beiveen: 1. The Government of Andhra Pradssh, Rep by as Seoretary Higher Education CE Yo Deparment, Seo etarat Guddings, Sallabad, Hyderabad, Now functioning at Velagapudi, Anaravathi, Guntur District, State of Andhra Pradesh The Commissioner of Colleglate Education, Andhra Pradesh, Hyderabad. Bs Appollanis/Respondants AND ods SP Shiny, Dfo Varsed Paulo, Agad shout 39 years, Oce Fresenily working 88 Lecturer in English, J Md Convent, Morrispet, Tenall, Guntur District RespondentiWrit Petitioner Z. JMU College for Wamen, Morrispet, Ternall, Guritur District Respondent Writ Petitioner IANO: 2 DOF 20235 Petiian under De ection fot af CRC is Hed praying that in the circumstances stated in the affidavit fled In support of the writ appeal, the High Court may be alc =) Apres ws The ore 4 far the ducation mh c dhra Pradesh, Appsiianis/'Respondents y HN a 3 pes Respandentsvrit Petitioner Raspondan' Writ Petitioner x pret ry hed aya oA 3 ci, Amarayathi Gs ; ww ubbar o ". pa " x slag 2 OF 2823 < Manda Visweawara R: on Nafrasaraopet Ms Tre Regional Joi Narasaraape Vi : < 2 ww, 1. WRIT APPEAL NO: 1208 OF 2023 Between ANE iA NO % "4 fidayit he a n ; 3 url at t os i ay & ah aN uM u i t { we bees Re file of the H} pleased to SUSPEND O..2024 and us 2072, pending di os o N t RLTVWKO % x o ad, Hye fans x maravath ff FR o Sq and, af Andhra Pradash. g 1288 OF 2023 ate s cw ft ; j ° . WRIT APPEAL NO Renvesn fut The Corenissioner Drector of Cotieqiate mau pation, : , Hyderabad Now functioning af Mangalagiri, Guntur Distri it, State af Andhra Pradesh, The Regional Joint Girector of Collegiate Education, Guntur. Appehlants/Respondents C23 AND q. Sheik Jamurudadin, Sfo Shei ik Monaboobk Subhani, Aged about 29 years, OoocLecturer | in Engl sh urs arise ari Subbaraya Narayana College, S SN College, Narasaraopet, Gun y District, Respondent Writ Patvoner & 7 V¥ Sankara Reddy, Sia T Narasimha Reddy, Aged about 43 years, Occ: Lecturer in Mathematics unaided Sri § Subbaraya a Narayana College, SSN College, Narasaraonet, Guntur (istrict RespondentWrit Petitioner Nare Srihari, Slo Late N Chowdeswara Rao, Aged about 43 years, Occ: Lecturer in Economics unaided Sr } Subbaraya Narayana Colleges, SSN College, Narasaraape!, Guniur District te RespondantWrit Petiiensr 4. The Sri Subbaraya & Narayana College, (S.S. & N College}, Narasaracoet, Narasaraope ot Mancdal, Gurtur District RespondentiArit Petitioner IA NO: 2 OF 2023 Pation under Section 151 of CPC is filed praying that in the cirournstanc Stated in the affidavit Aled in support of the writ appeal, the High Court may 5 b pleased ta SUSPEND the operation of arder of dated 25.07.2023 in WP.No 24205 of 2073, panding disposal of WA.No. 13089 of 2023. an the file of the High Court The Appeal coming on for hearing, upon perusing the Petition and the afin fled in support thereof and the earlier arder of the hi igh court dafed 08.72.2023 & 30.07.2024 and upon Rearing the arguments of GF for Higher Education for the Appellanis, SRIN.BHARAT BABU Advocate far the Respondent No.1. WRIT APPEAL NO: 1210 OF 2023 (Writ Appeal under clause 15 of the Letters Patent Act is preferred against the Order Trade in W.PLNo. 16882 of 20142 dated 26.07.2028 on the file of the High Court} Between: {. Government of Andhra Pradesh, Rep by is Frincioal Secretary, Higher Education Department, Secretariat, Hyderabad Now functioning at Velaganudi, Amaravathi Guntur District, State of Andhra Pradesh ¢. The Gammissioner and Dlrector of Collegiate Education, sfaie of Andhra Fradash, Hyderabad The Regional Joint Director of Collegiate Education, Guntur, Guntur District. Appellants/Respondents ts AND 1. N Ramadei, Dio Sambasivaran, Aged 40 years, Un aided Lecturer, 3% SON College, Narasaraopet, 0. No.3-32- 53. Leni Nagar, Paddacharnuvu Narsaraapel, Guntur Oh istrict, AP. RespondentiWrit Petitioner s. Gi Subbaraya & Narayana College, Narsaraopet, Rep by tts Secretary and Corressondent Respandentwrit Petitiener iA NO: 2 OF 2023 fatdtion under Sectlan TS 3 of CPS js Bled _pravee g that in oe ofournstances stated | iW 'ho. alfmavit Hed in sug crt of the wri appeal, the High Court may be pleased lo SUSPEND the operation of order of daied 36. Oo? 2029 i aN No. T8682 ¢ of 2072, panding disposal of WA No nthe fle af the High Court The Appeal cam! ng or for heaving, upon perusing the Petition and the aff davit order of the high sour dated O5.72. 2023 & OS 2? for Higher Education for the is o for the Respondent Nat, led in suppert thereof and the earie: 30 04.2024 and upon he ating ihe Appetlanis, SRET VY VORCTES WRIT APPEAL NO: 1211 OF 2023 (Vint Appeal under clau made in WP No 25624 nf 204 Oe: nthe fi _ of the | 5 i wah ¢ Court} Between: . The State of Andhra Pradesh, Rep. By us Secretary to Government Department af Education, AP. Secretar 'at, Hyderabad Now functioning at Velagapucl, Amaravatin Guntur Oistric ct, cas of AndhraFradesh The Commissioner of Collegiate Education, Andhra Pradesh, Hyderabad Now functioning af Prasadampady, \ VHS rawada, State of Andhra Pradesh, AppelianisiRespondents Pas AND 1. R Naga Jyothi, D'o R. Krish Lecturer in Commerce {Un- -Aid PHstric PSse rity Wo KEY BS ent, Morrispet Tenal, Guntur RespondentiWrit Petitioner 2. JM College for Women, Morrismeat, Tenali, Guntur (Netrict Respondent Nos Responcdant Nog LA NO: 2 OF 2023 Pebton under Section 184 of CPC is Hed graying thal in the circumstances stated in the affidavit Hed in support of the wrt appeal, the High Court may be - gS WP No 25624 of 2043, pending disnos: High Court pieased to SUSPEND the aperation of order of dafed 28 G7 2022 in Rey LANo. f0 m9 saat i oF WA.No. T277 of 2023, on the file of the The Aopeal coming on for Asering, upon perusing the Petition and the affidavit fied in support therecf and the earlier order of the al Pgh court dated OS. 12.2088 & aG.O8 2024 upon heamng the argurnenta of GP ° Migher Education for the Appellants, SRIJUGR 24 NARASIMHA Advocate for the Resporient No.1. WRIT APPEAL NO: 1213 OF 3923 (Wet Appeal under clause 15 of the Letters Patent Act is preferred against the Orde: made in WP No.2 7325 of 8013 dated 31.10.8 023. on the file af the Higt 9 Cour) Between: i. The Government of Andhra Pradesh, Rep by its Secretary Higher Educ ation CEN Departnent, Secretariat Buildings Salfabad, Hyderabad feat oe © Pete $ Avril Now furmttion mag at Velagapudl, Arvarayvatini Guntur Distic ae State oF ANYS Pradesh &, the Cammissioner of Collegiate Education,, Andhra Pradesh, Hyderabad Now functioning af Mangalagiri, Guritur Dist, State of Andhra Pradesh. Appellanis/Respondants AND 3. Dasari Vilsya Lakshiri, D'o Prakasarnu Occ Presently warking as Lacturer in Tal fugu J MI College Morrispet Tenali Guntur District, Respondent Writ Petitioner 2. JM College for Wamen, Morrisoet, Tanai, Guntur District Respondent No.2/Respandent Nod IA NG: 2 OF 2028 Pettion under Section 151 of CPC is fled praying that In the circumstances stated in the affidavit {Ned in support of the writ appeal, the High Court may be ceased fo SUSPEND the aperation of order of dated 31.10.2023 In Rev. LA. No /ed in WP No 27325 of 2043, pending disposal of WA.No. 1213 of 2025, on the fie of the High Court The Appeal coming on for hearing, upon perusing the Petition and the affidavit fed in support thereof and the earlier order of the high court dated 05.12.2023 & SOM 2024 Upon hearing the arguments of GF for Higher Education for the Anpe allants, ORL UGRA NARASIMHA Advocate far the Ressondent No.1, WRIT APPEAL NO: 1214 OF 2023 (Writ Appeal under clause 18 of the Letters Patent Act is preferred against the Order made in W.P.No.28634 « of 2013 dafed 34.70.2023 on the fle of the High Couri Behveen: 1. The Gevernment of Andhra Pradesh, Rep by its Secretary Higher Education CE 4 Department, Secretariat Buildings, Saffabad, Hyderabad, Naw functloning at Velagapudi, Anaravathi, Guntur District, State of Andhra Pradesh 2. The Commissioner of Collegiate Education, Andhra Pradesh, Hyderabad. Appellants/Ressandents AND 1. KP Shiny, O/o Vareed Paulo, Agad about 39 years, Occ Presently warking as Lecturer in English, JM g Convent, Morrispet, Terali, Guritur Distriet RespondantWrit Petitioner JM.dJ College for Women, Morrisnpet, Tenall, Guntur (istrict eg RespondantWrit Petitioner IA NO: 2 OF 2623 Petition under Section 181 of CPO is Hed pra 'ng that in the clrournstanoes stated in the affidavit fled in suport of fhe wrt Appeal, ihe rae ut may be pleased in SUSPEND thes operation of order a dates a TE SOSS in WR No 25834 of 2014, pending disposal of WANo.1274 of 2024, on the file of ¢ the High Court The Appeal coming on for hearing, upen gerus ag the Pattion and the affidayil fed in support thereot ane ine carher order of the high court dated O5.72. 2023 & 30.07. 2024 upon hear the arquyie nt of GP for Higher Education for the Appellanis, SREY UG SRA NARASIMHA ooate for the Respondent No.4, WRIT APPEAL NO: 1228 OF 2023 QVrf Appeal under clause 16 of the Letters Patent Act is preferred against the Order made in WLP.No.35847 of 2072 dated 34.10.2024 an the fife of the High Court} Between: Yae Government of Andhra Pradesh, Rep. by fis Principal Secretary, Higher Education Deparment, &.P. Secretariat, Hyderabad Now function! yy at Velagapad, Anvaravathi Guntur District, State of Andhra Pradesh =. The Commissioner of Collegiate Edues aban, Andhra Srariesh, # functioning at Mangalagii, Guntu + District, 8 sate of Ane Sradesh. S. The Regional Joint Dtrector of Collegiate Education, Guntur, Guntur oe ek AND 1. Manda Visweswara Raa, s/o Satyanera aya na, age as Years, English Lecturer, Sr Subbaraya and Narayana College (9.5). and N College) Narssaracgat, Narasaraopet Mandal, Guntur District Respondent Wert Petitioner a. The St Subbaraya & Narayana College, (S.S. & N College}, Narasaraopel, Narasaraopet Mandal, Guntur District Respondentviwvrit Pettionar IANO 2 OF 2025 Ng that in the circurnstances stated in the afidavid fled in ¢ suppor ol sf the wri ae Cour ray be pleased ip EUUSPEND the operation of order of WP No. S584] of 2092, pensing disposal oP WA No 1228 of 2023, on the fle of the Hy Yoh Co sat Petition under Section 157 of pores Ss i. " ty a, @ £3 ¢ oy S Fond & The Appeal coming on for hearing, upon oe musing the Patton anc fhe affidavit fled in support thereat and the earlier order of the high court dat ed G&S 72.2083 & SOO) 2084 and upon hearing the arguments of OP for Higher Education for the Appellants, SALT VV KOTESWARA R&O Advocate for the Respondent No.1, the Court made the follown 'a. ORDER:
"4. Heard Sri. KV. Raghuveer, learned Government Pleader far Higher Education, for the Apnsilants and Sri. PiGangaiah Naidu, learned Senior Gounsel representing the Respondents.
4. The Commissioner, Collegiate Education, is present before this Court and submits that the Principal Secretary is travel ing, but the Department | Has laken the work forward and subrnitted its proposal fo the Gavernment and that the same has been forwarded to the Finance Department for its concurrence and that i may require about a week or two for the Gavernment to connate the process, 3, Sr Po Gangalah Naidu, learned Senfar Counsel, would submit that there is a possibility of the election code coming into force.
4. fis made clear that the election code shall not prevent the State Government from taking a policy decision with regard to the issues before this Court, We are constrained fo say so in view of the fact that this issue of retrospective requiarization has been nanging fre for more than two decades and the proposal is at the instance of this Court, as this Caurt is af the considered opinion that it would be in the interest of the parfies concerned that & yuietus be given to this burning issue, which traces the history t fo the year 2000-2001, | | & in that view, & Is made clear that the cade of election shall net be a subject for the Government to withdraw fram taking the process forward.
&. Copy of this order be forwarded to the Chief Secretary; the Princinal Secretary; and to the Chief Electoral Officer, Secretariat, Andhra Pradesh.
7, List the appeals under the caption 'part heard' on 26.02 2024° | gare U, SRIDEV ag ASSISTANT ve RAR TRUE COPYS ae SECT! ION OFFICER Ta,
1. The Chief Secretary, State of AP, Secretadat, Ve elagapudi, Amaravathi, Guntur"
The Principal Secretary, State of AP, Secretariat, Velagapudi, Amaravathi, ao Sunt, ;
3. The Chief Electoral Officer, State of AP, Seoretariat, Velaganudi, Amaravathi, ="
Glu.
4. © Umarani, Dfo N. Krishna Rao Cco Lacturer in Mathernatios GUn-Aidec) Sri, Subbaraya and Narayana College, "Narasaraonet, Guntur District S. N.Umargni, D/o NL Krishna Rao Aged 33 Years, Ooo Lecturer in Mathematics (Un-Aided) Sr Subbaraya AND Narayana College, Narasaraopet, Guntur District, .
5. The Sn. Subbaraya and Narayana College, Norasaracpet, Guntur District Adal, Aged abou! 3? years Occ Presantly fo Fatharendypaiam Post Cheb rill Mandal NS i Mararey: Truss +
8. J MJ College far Wornen, Morrispet Tenall Guntur Listrict Rep by fs Correspondent.
3. Sabbavaranu Suri Babu, curyanarana Aged 39 years, Lecturer v3 Mathematics (Un-alded) M.RLA} College. Viaanagaram, Visianagaram District, 10, Maharajas, Aided and Autonomaus Collage (WOR. College}, Vizianagaram, Vinianagaram CNetict
11. Jakka Suresh Sfo Venkala Subba Rao Aged about 43 years Lecturer in COMTEnerce unaided Ganiuiun Narayana aj Bhimavaram West Godavari District 4 =I TOY Madhavi, Wo Vd VSS Narasimha Rai Aged about SY years Lecturer in ~ ark Commerceunaidad Oant, fun Narayana Raju Callege DNR coflece Bhimavaram We eal Godavan District 2 at f sf oe Omens age Bhim avaram West
3.R Rardharani, Wo & Suresh Aged about ST years Le unaided Dantulurd Narayana Raju College DN R col Godavari District Andhra Pradesh 14.7 Krishna Kumar, Wiis M Edukon unaided Dantuluri Narayana Ral Gadavarl Distt ict Andhra Pradash
18. The Secrefary Correspandent, Dantuluri Narayana Ran Bhimavaran wes es sdavan District Andhra Pradesh IS. R. Naga Jyothi, Ofo R. sri Fist wie Hao Aged 45 years, Ceo. Pres menny Orhing as Lecturer in Cam nice tn Aided) IMLS Canvernt Marti ispet 7 nail, Gurtur Ben ef Aged about 3" years Lecturer in Physics mice ONE College Sfinavaram vWast PJM Coflag jé Tor Women, Morrisnet, Tenall, Guntur Oistre, if é f
48. N, Rarnadevi, Aged 40 years, Un aljed Lecturer, SSN Coll AGS, Nae Asaraapel «OF No.8-32-83, Lenin Nagar Peddacheruvu Narsaran opet, Guntur District, AP 1G. Gn Gubbaraya and Narayana College, Narsaraopet, Rep by its Sect retary and Govresponient,
20. Sheik Jamuruddin, Sio Sheik Mohabonb Subhani Agad about 36 years Ooo Lechyer in Englis h ungiced Sri Subbaraya Narayana College eS N College Narasarsonpet Guntur Cvetrict 27.7 V Sankara Reddy, S/o T Narasimha Reddy Aged about 43 years Ooo Lecturer in Mathematics unaidad Sd Su bbaraya Narayana College 8 SN College Narasaraopet Guntur (istrict
22.Nans Srihan, Sic Late N Chowd in Economics unsided Sa 5 Narasara opet Gur tu a3. The Sr. Subbaraya arc Sri :G Naga Re uresh Tunis, wen iV Ohalanathi Re BO, ~~ ve ¢ sbou be 4 YSTS, Lecturer in Mathematics (un-aided) Sn. Subbayya and Na arayana COlege, Narsargopet, Guntur District,
20... 5rinivasa Rao, Sfo S Pana Rao Aged SO years, Ooo Lecturer in B.S ' Department of Commerce TIPS Camiege, Gurtur, Rio. FlatNo ig, H.No.12.15- aL ~ awaranas Aged about 43 years Occ pbarays Narayana College S SN College eoturer pen.
ty "4, Teen _ oh.
ed xe] She n x hy on ard Le ante
-
Ber he og o ma 3 , 2 2 So
--
wet ee bes a a2 wa uo pte VT? Rakumantu soudha A Sparenen's, Guntur, Guntur District,
26. The € Gorraspondent and | Guntur Distries AP.
2?. The Prinnipal of TIPS Collage, Pallabhinuram, Guntur, Guntur District, AP Gallage, Pattabhinuram, Guntur,
28.F Kumar Raja, Sfo P. Thomas, Aged oo years, Qec: Lecturer iy Political Scierice TIPS Callege Guntur Rio D No S8O02/88 8" lane Cobaldpeta Guntur Surnur District AP.
29. The Correspondent and Seorstary, TIPS College, Pattabhipuram, Guntur, Guru District, AP.
30. The Principal of TIPS College, Pattabhinuram, Guntur, Guntur District, AF.
31.NSariiha, Gro N Ruben Agad 43 yaars Gee Lecturer in Economics TIPS College Guntur, Rio D.No. 133298 9" lane Netajinagar S VN Co! ony Guntur Guntiy District & 32, The Correepandent and Secretary, TIPS College, Pattabhiouram, Guntur, counitur District, ALP.
33. The Principal of TIPS College, Patiabhi param. Guntur, Guntur District, ALP.
34.6. Suresh Kumar, S/o G Panaiah, Aged 37 years, Occ: Lecturer in Commerce Guntur Rio O No 21Q3A Agathavara poadu Pedakakani Mandal Guntur District AP,
35. The Correspondent and Secretary TIPS College, Pattabhipuram, Guntur, Guntur District, ALP.
36. The Frincinal of TIPS Catlege, Pattabhinuram, Guntur, Guntur District, AP.
3?.The Secretary and Correspondent, Sr. Subbaraya & Narayana College, Narsaraopel, Guntur.
38. p Jannamma, Dio Danks, Occ Presently Working as Lechirer | in History (Uin- Aided} JM. Convent Morr repel, Teanal, Guntur Distic
38. Y Ramadevi, Dio Y Chennaiah, Doo Prasenty working 2 as Lecturer in Ghemistry, J MJ Oollege, Morrispet, Tenall, Guntur District 40.1 P Shiny, D/o Vareed Paulo, Gece Presently working as Lecturer in English, J MJ Convent, Morrispet, Tenall, Guntur District.
41. Manda Visweswara Rag, s/o Satyanarayana, English Lecturer, Sri Subbaraya and Narayana College (9.8. and N College) Narasaraapet, Narasaraopet Mandal, Guntur District 42, The JM. College for Woren, Morrispel, Tenali, Guntur District.
43. The Secratary & Correspondent, Dentuluy Narayana Raju College, DNR ollege, Shiravaram, West Godavari District, Andhra Pradesh.
44.8 Naga Jyothi, Dio R. Krishna Rao, Coo Presently Working as Lecturer in Corrmerce (Un-Aided) UM. GC Convent, Vorrisoet, Tanai, Guntur [istrict
45. The Maheraja's Aided & Autonomous Collage MR. Colleges, Vidianagaram, Vizianagaram District. Ae. Dasari Vijaya Lakshmi, D/o Prakasamu, Oco Presently working as Lecturer in Telugu, J MJ College, Morrispet, Tenall, Guntur District.
47.N Ramadevi, Dfo Sambasivarao, Un aided Lecturer, SSN Collegs, Narasaraapet, 'D.No.3- 42-83, Lenin Nagar, Paddacheruvu Narsaraonet, Gurlur CNstict, AF.
48. Shek Jamuruddin, Sio Sheik Mohaboob Subhani, Oce:Lecturer in English unaided Sn Subbaraya Narayana College 5 3 N College Narasgraopet Guntur District, 49,7 V¥ Sankara Reddy, Sfo T Narasimha Reddy, Qcc:Lacturer in Mathematics unaided Sri Subbaraya Nerayai ra College SS N College Narasarsopef Guritur District o0.Nare Srhar, Sfo Late N Chowdeswara Rao, GeeLecturer in Economics unaided Sri Subbaraya Narayana Callege SS N College Narasaraopelt Guntur District (1 to 50 by RPA SY. Qne CC to SRUG VL. MURTHY Advonate [OPUC] ot G Lorre) FIFO A 2 sane rn officer, Posting Sent re 3 fo Sri Krishna He Se
58. One COG } R io i ot wt +
59.
60. HIGH COURT DATED: OWGS/2024 NOTE: LIST THE APPEALS UNDER THE CAPTION PART HEARD ON 26.02.2024 ORDER WA NO: 6, 7, 6 8. 90, 94, 12, 12 of 2034, WA.Nos.1180, (154, 7188, 4189, 1155, V19S, T194, 7795, 1198, 1262, 1203, 1205, 1208, 1208, 1210, 4244, 1213, 1244, TR28, T2290, 1294, 1232, 1293, 1294, 1ESW R029, 1288, 1279, 1280, 1884, & 1283 of Gad DIRECTION