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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(b) in The Chhattisgarh Madhyastham Adhikaran Adhiniyam, 1983

(b)"Bench" means a Bench of the Tribunal constituted under Section 9;