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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Madhya Pradesh - Subsection

Section 83(2)(c) in The M.P. Factories Rules, 1962

(c)Effective and suitable provision shall be made in every room for securing and maintaining adequate ventilation by the circulation of fresh air, and there shall also be provided and maintained sufficient and suitable natural or artificial lighting.