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[Cites 0, Cited by 0] [Section 342] [Entire Act]

Union of India - Subsection

Section 342(ii) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(ii)hold qualifications recognised by the Ministry of Transport and Communications for executing duties of an Electrical and/or a Radio Officer of a merchant ship fitted with wireless and radar equipment.