Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 424K] [Entire Act] Union of India - Subsection Section 424K(3) in The Companies Act, 1956 (3)No order shall be made by the Tribunal under this section against any person unless such person has been given an opportunity for making his submissions.
