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Madhya Pradesh High Court

Amit vs The State Of Madhya Pradesh on 28 August, 2014

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<p class="MsoNormal" style="text-align:center;line-height:150%" align="center"><b style="mso-bidi-font-weight:normal"><u><span style="font-family:&quot;Bookman Old Style&quot;">Cr.
Appeal No.2255/2014</span></u></b></p>

<p class="MsoNormal" style="margin-left:-99.0pt;text-align:justify;line-height:
150%"><b style="mso-bidi-font-weight:normal"><u><span style="font-family:&quot;Bookman Old Style&quot;">28.8.2014</span></u></b><span style="font-family:&quot;Bookman Old Style&quot;"></span></p>

<p class="MsoNormal" style="text-align:justify;line-height:150%"><span style="font-family:&quot;Bookman Old Style&quot;"><span style="mso-tab-count:1">&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp; </span>Shri
Amit Jain, Advocate for the petitioner.</span></p>

<p class="MsoNormal" style="text-align:justify;line-height:150%"><span style="font-family:&quot;Bookman Old Style&quot;"><span style="mso-tab-count:1">&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp; </span>Shri
Y.D. Yadav, Panel Lawyer for the State/Respondent</span></p>

<p class="MsoNormal" style="text-align:justify;line-height:150%"><span style="font-size:1.0pt;mso-bidi-font-size:12.0pt;line-height:150%;font-family:

&quot;Bookman Old Style&quot;">&nbsp;</span></p> <p class="MsoNormal" style="text-align:justify;line-height:150%"><span style="font-family:&quot;Bookman Old Style&quot;"><span style="mso-tab-count:1">&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp; </span>Heard on <u>I.A. No.17099/2014</u>, application for modification/correction in order dated 25.8.2014.</span></p> <p class="MsoNormal" style="text-align:justify;text-indent:.5in;line-height:150%"><span style="font-family:&quot;Bookman Old Style&quot;">Execution of jail sentence of appellant was suspended on 25.8.2014 on the basis of I.A. No.16346/2014 but due to inadvertence and technical mistake, name of appellant has been mentioned as Shubham Vishwakarma whereas name of appellant Amit S/o Arvind. </span></p> <p class="WW-BodyText2" style="text-indent:.5in"><span style="font-family:
&quot;Bookman Old Style&quot;;mso-fareast-font-family:Tahoma;mso-ansi-language:HU" lang="HU">Aforesaid mistake is apparently a clerical mistake as a result of </span><span style="font-family:&quot;Bookman Old Style&quot;">inadvertence and technical mistake</span><span style="font-family:&quot;Bookman Old Style&quot;;mso-fareast-font-family:Tahoma; mso-ansi-language:HU" lang="HU"> hence deserves to be and is hereby corrected.</span></p> <p class="WW-BodyText2" style="text-indent:-76.5pt"><span style="font-family:&quot;Bookman Old Style&quot;;mso-fareast-font-family:Tahoma; mso-ansi-language:HU" lang="HU"><span style="mso-tab-count:2">&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp; </span>I.A. is allowed.</span></p> <p class="WW-BodyText2" style="text-indent:-76.5pt"><span style="font-family:&quot;Bookman Old Style&quot;;mso-fareast-font-family:Tahoma; mso-ansi-language:HU" lang="HU"><span style="mso-tab-count:2">&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp; </span>Order dated 25.8.2014 stands modified to the extent that execution of jail sentence of Amit Jain S/o Arvind is suspended and name of appellant be read as <b style="mso-bidi-font-weight:normal">Amit S/o Arvind</b> in place of Shubham Vishwakarma.</span></p> <p class="WW-BodyText2" style="text-indent:-76.5pt"><span style="font-family:&quot;Bookman Old Style&quot;;mso-fareast-font-family:Tahoma; mso-ansi-language:HU" lang="HU"><span style="mso-tab-count:2">&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp; </span>This order shall be treated as part and parcel of the order dated 25.8.2014.</span></p> <p class="MsoNormal" style="text-align:justify;line-height:150%"><span style="font-family:&quot;Bookman Old Style&quot;"><span style="mso-tab-count:1">&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp; </span>C.C. as per rules.</span></p> <p class="MsoNormal" style="text-align:justify;line-height:150%"><span style="font-family:&quot;Bookman Old Style&quot;">&nbsp;</span></p> <p class="WW-BodyText2" style="text-indent:.5in;mso-line-height-alt:5.0pt"><span style="font-family:&quot;Bitstream Vera Serif&quot;"><span style="mso-tab-count:5">&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp; </span></span><b style="mso-bidi-font-weight:normal"><span style="font-family:&quot;Bookman Old Style&quot;; mso-fareast-font-family:Tahoma;mso-ansi-language:HU" lang="HU">(Tarun Kumar Kaushal)</span></b></p> <p class="WW-BodyText2" style="text-indent:.5in;mso-line-height-alt:5.0pt"><b style="mso-bidi-font-weight:normal"><span style="font-family:&quot;Bookman Old Style&quot;; mso-fareast-font-family:Tahoma;mso-ansi-language:HU" lang="HU"><span style="mso-tab-count: 5">&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp; </span><span style="mso-tab-count:1">&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp;&nbsp; </span>Judge</span></b></p> <p class="WW-BodyText2" style="margin-left:-121.5pt;mso-line-height-alt:5.0pt"><span style="font-size:16.0pt;mso-bidi-font-size:12.0pt;font-family:&quot;Bookman Old Style&quot;; mso-fareast-font-family:Tahoma;mso-ansi-language:HU" lang="HU">Irf</span></p> <!--[if gte mso 9]><xml> <w:LatentStyles DefLockedState="false" LatentStyleCount="156"> </w:LatentStyles> </xml><![endif]--><!--[if gte mso 10]> <style> /* Style Definitions */ table.MsoNormalTable {mso-style-name:"Table Normal";
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