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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(2)(g) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(g)proforma of the allotment letter, agreement for sale, and the conveyance deed proposed to be signed with the allottees ;