Section 59 in The U.P. Contract Labour (Regulation Abolition) Rules, 1975
59. Contents of First-aid box [Sections 19 and 35 (2) (k)].
- The first-aid box shall be distinctively marked with a red cross on a white ground and shall contain the following equipment, namely:(A)For establishments in which the number of contract labour employed does not exceed fifty, each first-aid box shall contain the following equipments:(i)6 small sterilized dressings.(ii)3 medium size sterilized dressings.(iii)3 large size sterilized dressings.(iv)3 large sterilized burn dressings.(v)1 (30 ml.) bottle containing a two per cent alcoholic solution of iodine.(vi)1 (30 ml.) bottle containing savelatile having the dose and mode of administration indicated on the label.(vii)1 snake-bite lancet.(viii)1 (30 gms.) bottle of potassium permanganate crystals,(ix)1 pair scissors.(x)1 copy of the first-aid leaflet issued by the Director General, Factory Advice Service and Labour Institute, Government of India.(xi)A bottle containing 100 tablets (each of 5 grains) of as prin.(xii)Ointment for burns.(xiii)A bottle of suitable surgical antiseptic solution.(B)For establishment in which the number of contract labour exceeds fifty each first-aid box shall contain the following equipment:(i)12 small sterilized dressings.(ii)6 medium size sterilized dressings.(iii)6 large size sterilized dressings.(iv)6 large size burn dressings.(v)6 (15 gms.) packets strelized cotton wool.(vi)1 (60 ml.) bottle containing a two per cent alcoholic solution of iodine.(vii)1(60 ml.) bottle containing save labile having the dose and mode of administration indicated on the label.(viii)1 roll of adhesive plaster. (ix) A snake-bite lancet.(x)1(30 gms.) bottle of potassium permanganate crystals.(xi)One pair scissors.(xii)One copy of the first-aid leaflet issued by the Director General, Factory Advise Service and Labour Institute, Government of India.(xiii)A bottle containing 100 tablets (each of 5 grains) of aspirin.(xiv)Ointment for burns.(xv)A bottle of a suitable surgical antiseptic solution. (2) Adequate arrangement shall be made for immediate recoupment of the equipment when necessary.
