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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(9) in Telangana Irrigation Utilisation and Command Area Development Act, 1984

(9)Notwithstanding that the cost of construction of the field channel is met by the Government, the responsibility for maintenance of the field channel shall vest with the pipe Committee; and the beneficiaries of the field channel shall not acquire any right other than that of user only.