Section 226(1) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(1)The District Magistrate may, from time to time, call after reasonable notice, a meeting of himself, the Adhyaksha and the Mukhya Adhikari and if considered necessary also the Vitta Adhikari, to discuss matters relating to expenditure from the budget grant of the Zila Panchayat relating to planning and development.
