Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(a) in Prevention Of Collision On National Waterways Regulations, 2002 (a)Notwithstanding anything contained in the regulations of this part any vessel overta kung any other shall keep out of the way of the vessel being overtaken;
