Andhra Pradesh High Court - Amravati
M/S Quartz Kraft Llp vs State Of Andhra Pradesh, on 5 March, 2024
Author: R Raghunandan Rao
Bench: R Raghunandan Rao
APHC010578892023 IN THE HIGH COURT OF ANDHRA PRADESH ::
AMARAVATI
(Special Original Jurisdiction)
[ 3446 ]
TUESDAY ,THE FIFTH DAY OF MARCH
TWO THOUSAND AND TWENTY FOUR
PRESENT
HONOURABLE THE CHIEF JUSTICE DHIRAJ SINGH THAKUR
THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAO
WRIT PETITION NO: 29987 OF 2023 ALONG WITH
W.A.Nos.1043, 1062, 1069, 1077, 1071, 1084, 1085, 1086, 1087, 1088,
1089, 1090, 1091, 1092, 1093, 1094, 1095, 1096, 1097, 1098, 1099, 1100,
1101, 1102, 1103, 1104, 1105, 1106, 1107, 1108, 1109, 1110, 1111, 1112,
1113, 1114, 1115, 1116, 1117, 1118, 1119, 1120, 1121, 1122, 1123, 1124,
1125, 1126, 1135, 1136, 1145, 1146, 1147, 1148, 1154, 1156, 1235, 1236,
1237, 1238, 1239, 1242, 1243, 1244, 1245, 1246, 1247, 1248, 1275 of 2023;
W.P.Nos.29665, 29672, 30666, 30668, 30768, 31043, 31065, 31104, 31106,
31116, 31118, 31153, 31157, 31170, 31172, 31173, 31207, 31215, 31938,
32024, 32026, 32036, 32043, 32047, 32048, 32204, 32205, 32261, 32276,
32279, 32280, 32288, 32293, 32309, 32316, 32317, 32318, 32320, 32321,
32324, 32327, 32329, 32349, 32458, 32478, 32524, 32533, 32561, 32660,
32834, 32871, 32888, 32891, 32900, 32903, 32912, 32946, 32988, 32990,
32994, 32995, 32996, 33120, 33121, 33129, 33132, 33133, 33137, 33144,
33147, 33151, 33173, 33206, 33418, 33420, 33425, 33557, 33558, 33644,
33728, 33729, 33745, 33764 of 2023; W.A. Nos.16, 20, 23, 104 of 2024;
W.P.Nos.179, 180, 182, 183, 184, 185, 202, 329, 391, 500, 586, 594, 680,
797, 798, 810, 811, 816, 818, 819, 824, 870, 877, 947, 988, 997, 1099, 1123,
1125, 1421, 1437, 1448, 1490, 1491, 1505, 1524, 1532, 1612, 1623, 1625,
1662, 1680, 1682, 1776, 1781, 1782, 1783, 1784, 1786, 1791, 1793, 1800,
1813, 1818, 1819, 1865, 1873, 1874, 1908, 1910, 1919, 1921, 1981, 2002,
2006, 2071, 2087, 2158, 2165, 2183, 2200, 2204, 2205, 2207, 2209, 2210,
2211, 2213, 2214, 2215, 2216, 2225, 2257, 2258, 2264, 2269, 2272, 2273,
2281, 2326, 2361, 2365, 2366, 2368, 2369, 2379, 2382, 2383, 2387, 2388,
2400, 2401, 2433, 2476, 2479, 2481, 2530, 2551, 2552, 2553, 2554, 2556,
2557, 2559, 2560, 2562, 2563, 2565, 2568, 2569, 2571, 2572, 2573, 2626,
2644, 2674, 2676, 2677, 2682, 2686, 2697, 2699, 2700, 2702, 2720, 2721,
2724, 2727, 2729, 2731, 2733, 2736, 2741, 2748, 2749, 2752, 2755, 2757,
2763, 2812, 2820, 2837, 2852, 2896, 2943, 2959, 2993, 3022, 3024, 3026,
3027, 3034, 3035, 3045, 3093, 3096, 3101, 3102, 3104, 3106, 3125, 3135,
3144, 3155, 3163,3170, 3172, 3178, 3191, 3223, 3334, 3385, 3388, 3435,
3486, 3591, 3595, 3606, 3641, 3695, 3728, 3739, 3804, 3808, 3809, 3810,
3811, 3814, 3833, 3977, 4001, 4208, 4212, 4214, 4221, 4256, 4276, 4350,
4351, 4352, 4363, 4373, 4406, 4414, 4465, 4477, 4527, 4528, 4529, 4569,
4596, 4603, 4606, 4618, 4620, 4623, 4625, 4630, 4639, 4641, 4643, 4644,
4648, 4656, 4739, 4753, 4758, 4760, 4761, 4765, 4777, 4817, 4897, 4902,
4907, 4946, 4990, 5134, 5136, 5232, 5253, 5255, 5271, 5277, 5279, 5284,
5316, 5322, 5338, 5347, 5353, 5355, 5357, 5388, 5389, 5392, 5394, 5399,
5400, 5401, 5405, 5416, 5417, 5437, 5448, 5460, 5462, 5475, 5486, 5521
and 5531 of 2024.
Between:
M/S. IDUPULAPADU COTTON MILLS PRIVATE LIMITED,
AND OTHERS ...PETITIONER(S)
AND
THE STATE OF ANDHRA PRADESH AND OTHERS ...RESPONDENT(S)
Counsel for petitioners : Mr. K. Gopala Chowdhary,
Mr. AlladiRavinder, ld. Sr. Counsel,
Mr. ChallaGunaranjan,
Mr. SricharanTelaprolu,
OMR Law Firm,
Mr. S.V.S.S.Siva Ram,
Mr. S. Vivek Chandrasekhar,
Mr. M. Santhosh Reddy.
Counsel for respondents : Mr. S. Sriram, learned Advocate General,
Government Pleader for Energy,
Mr. V. R. Reddy Kovvuri, SC for APSPDCL and
APCPDCL,
Mr. Metta Chandrasekhar Rao, Standing
Counsel for APEPDCL.
The Court made the following:
Learned counsel for the petitioners state that the matters be taken up
after a week, with a view to enable the petitioners to challenge the proposed
Act, which is likely to be notified in a week.
List on 14.03.2024.
Interim orders granted earlier shall continue to operate till the next
date of hearing.
DHIRAJ SINGH THAKUR, CJ. R. RAGHUNANDAN RAO, J.
SSN