Section 66A(1)(a) in The Drugs and Cosmetics Rules, 1945

[Cites 0, Cited by 0] [Section 66A(1)] [Section 66A] [Entire Act]

Union of India - Subsection

Section 66A(1)(a) in The Drugs and Cosmetics Rules, 1945

(a)the name and address of the person to whom the drugs are proposed to be sold or supplied together with the number of the license for sale or manufacture, as the case may be, held by him,

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Union of India - Subsection

Section 66A(1)(a) in The Drugs and Cosmetics Rules, 1945