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[Cites 0, Cited by 0] [Section 12C] [Entire Act]

State of Himachal Pradesh - Subsection

Section 12C(3) in Himachal Pradesh University Act, 1970

(3)The Vice-Chancellor shall exercise general supervision and control over the affairs of the University and shall be responsible for its proper and efficient functioning. He shall also exercise all powers necessary for due maintenance of discipline in the University.