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Andhra Pradesh High Court - Amravati

P Geetha, Kurnool vs P Lakshmikanth, Tpt., Chittoor Dist on 29 October, 2019

Author: M. Venkata Ramana

Bench: C.Praveen Kumar, Cheekati Manavendranath Roy, M. Venkata Ramana

      THE HON'BLE SRI JUSTICE M. VENKATA RAMANA

                       Tr. C.M.P. No.762 OF 2016

ORDER:

01. Heard Sri K.Sita Ram, Advocate, representing Sri A.Jaya Sankara Reddy, learned counsel for the petitioner.

02. It is represented that this matter is settled outside the Court and the cause in this matter did not survive.

03. In view of this representation, this Transfer Civil Miscellaneous Petition is dismissed being infructuous. There shall be no order as to costs.

04. Interim orders, if any, stand vacated.

05. As a sequel, miscellaneous petitions, if any pending, shall stand disposed of as infructuous.

__________________________ M. VENKATA RAMANA, J Dated :29-10-2019.

rpd/bcj 2 THE HON'BLE SRI JUSTICE M. VENKATA RAMANA Tr. C.M.P. No.762 OF 2016 Dated : 29.10.2019 RPD / BCJ