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[Cites 0, Cited by 0] [Section 284(1)] [Section 284] [Entire Act]

State of Uttar Pradesh - Subsection

Section 284(1)(c) in Uttar Pradesh Municipal Corporation Act, 1959

(c)in any order which he issues concerning the rebuilding, alteration or repair of such building, permit or with the approval of the Executive Committee, require such building to be set forward to the regular line of the street.