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Rajasthan High Court - Jaipur

Smt Sarojani Devi W/O Shri Suraj Narayan vs Raghav Dass Goyal, Advocate, S/O Shri ... on 27 October, 2021

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                 S.B. Civil Restoration Application No. 89/2020

                                    Smt Sarojani Devi W/o Shri Suraj Narayan
                                                                                                        ----Petitioner
                                                                         Versus
                                    Raghav Dass Goyal, Advocate, S/o Shri Shyam Lal
                                                                                                      ----Respondent

For Petitioner(s) : None Present For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 27/10/2021 Two weeks' time is granted to remove the defect(s), failing which, the civil misc. appeal shall stand automatically dismissed without further reference to the Court.
(SANJEEV PRAKASH SHARMA),J NITIN /20 (Downloaded on 28/10/2021 at 10:54:41 PM) Powered by TCPDF (www.tcpdf.org)