Rajasthan High Court - Jaipur
Smt Sarojani Devi W/O Shri Suraj Narayan vs Raghav Dass Goyal, Advocate, S/O Shri ... on 27 October, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Restoration Application No. 89/2020
Smt Sarojani Devi W/o Shri Suraj Narayan
----Petitioner
Versus
Raghav Dass Goyal, Advocate, S/o Shri Shyam Lal
----Respondent
For Petitioner(s) : None Present For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 27/10/2021 Two weeks' time is granted to remove the defect(s), failing which, the civil misc. appeal shall stand automatically dismissed without further reference to the Court.
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