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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(p) in The Telecommunication (Broadcasting And Cable Services) Interconnection Regulations, 2004

(p)"subscriber base" means the number of subscribers--
(i)as agreed to by two service providers in a non-addressable system on the basis of which payments are made by one service provider to the other, or
(ii)as reflected by the Subscriber Management System, where addressable systems are employed;