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Delhi High Court - Orders

M/S Integrated Project Logistics ... vs Shri Virender Singh Khati on 3 September, 2024

Author: Dharmesh Sharma

Bench: Dharmesh Sharma

                             $~9
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         CONT.CAS(C) 274/2022
                                       M/S INTEGRATED PROJECT LOGISTICS PRIVATE
                                       LIMITED THROUGH MR. MANOJ ROY DIRECTOR
                                                                               .....Petitioner
                                                    Through: Mr. Sanjay Bansal, Adv.

                                                                            versus

                                       SHRI VIRENDER SINGH KHATI                                                           .....Respondent
                                                     Through: None.

                                       CORAM:
                                       HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                                            ORDER

% 03.09.2024

1. No urgency is espoused in the present matter.

2. This Court is in the process of reconstructing the daily cause list in a proper and manageable manner, and thus, henceforth the contempt cases shall be taken up on Monday, Wednesday & Friday.

3. Re-notify on 13.12.2024.

DHARMESH SHARMA, J.

SEPTEMBER 3, 2024/sa This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/09/2024 at 03:22:42