Delhi High Court - Orders
M/S Integrated Project Logistics ... vs Shri Virender Singh Khati on 3 September, 2024
Author: Dharmesh Sharma
Bench: Dharmesh Sharma
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 274/2022
M/S INTEGRATED PROJECT LOGISTICS PRIVATE
LIMITED THROUGH MR. MANOJ ROY DIRECTOR
.....Petitioner
Through: Mr. Sanjay Bansal, Adv.
versus
SHRI VIRENDER SINGH KHATI .....Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 03.09.2024
1. No urgency is espoused in the present matter.
2. This Court is in the process of reconstructing the daily cause list in a proper and manageable manner, and thus, henceforth the contempt cases shall be taken up on Monday, Wednesday & Friday.
3. Re-notify on 13.12.2024.
DHARMESH SHARMA, J.
SEPTEMBER 3, 2024/sa This is a digitally signed order.
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