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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(c) in The Group 'D' Employees Service (U.P.) Rules, 1985

(c)a person of Indian origin who has migrated from Pakistan, Burma, Sri Lanka or an East African countries of Kenya, Uganda and the United Republic of Tanzania (formerly Tanganyika and Zanzibar) with the intention of permanently settling in India :