Delhi High Court - Orders
Smt Mewa Devi vs Committee Golden Forest India Ltd And ... on 6 February, 2024
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9851/2023
SMT MEWA DEVI ..... Petitioner
Through: Ms. Ruchi Khurana, Advocate
versus
COMMITTEE GOLDEN FOREST INDIA LTD AND ORS
..... Respondent
Through: Mr. Harpawan Kumar Arora,
Advocate for R-1.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 06.02.2024 (The proceeding has been conducted through Hybrid Mode)
1. No time left.
2. List on 04.04.2024.
TUSHAR RAO GEDELA, J FEBRUARY 6, 2024/nd This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/02/2024 at 22:26:08