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Delhi High Court - Orders

Smt Mewa Devi vs Committee Golden Forest India Ltd And ... on 6 February, 2024

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                                    $~25
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 9851/2023
                                                SMT MEWA DEVI                                                                      ..... Petitioner
                                                                                      Through:                 Ms. Ruchi Khurana, Advocate

                                                                                      versus

                                                COMMITTEE GOLDEN FOREST INDIA LTD AND ORS
                                                                                   ..... Respondent
                                                                                      Through:                 Mr. Harpawan          Kumar        Arora,
                                                                                                               Advocate for R-1.

                                                CORAM:
                                                HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                             ORDER

% 06.02.2024 (The proceeding has been conducted through Hybrid Mode)

1. No time left.

2. List on 04.04.2024.

TUSHAR RAO GEDELA, J FEBRUARY 6, 2024/nd This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/02/2024 at 22:26:08