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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(iv) in Andhra Pradesh Industrial Single Window Clearance Act, 2002

(iv)to inform the applicant of the date on which the application was received by the competent authority and the date on which such application maybe deemed to have been approved in the case of deemed approval;