Calcutta High Court
Skipper Limited vs Sewerage & Infrastructure Development ... on 3 May, 2016
Author: Harish Tandon
Bench: Harish Tandon
ORDER SHEET
GA 3218 of 2015
with
CS 343 of 2012
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SKIPPER LIMITED
Versus
SEWERAGE & INFRASTRUCTURE DEVELOPMENT CORPORATION OF GOA LIMITED
BEFORE:
The Hon'ble JUSTICE HARISH TANDON
Date : 3rd May, 2016.
Appearance:
Mr. Satadwip Bhattacharyya, Adv. Mr. Abhrajit Mitra, Sr. Adv. Ms. Rajshree Kajaria, Adv. Mr. Uttam Sharma, Adv.
The Court : The affidavit-in-opposition shall be filed within one week after the reopening of this Court following Summer Vacation; reply thereto, if any, shall be filed within one week thereafter.
The matter will appear on 21st June, 2016 under the heading 'For Orders'.
(HARISH TANDON, J.) sp2.