Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 171] [Entire Act] State of Nagaland - Subsection Section 171(ii) in Nagaland Excise Rules (ii)As a general rule, the vicinity' of markets, factories, coolie-lines, ferries, bathing ghates, schools, railway-lines, place of worship, and other places of public resort, should be avoided.
